Section 27(4)(ii) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960

[Cites 0, Cited by 1] [Section 27(4)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(4)(ii) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960

(ii)direct that every person holding or retaining possession thereof may be evicted, and may for that purpose use or cause to be used such force as may be necessary.]

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State of Uttar Pradesh - Subsection

Section 27(4)(ii) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960