Allahabad High Court
Ram Niwas Pandey vs State Of U.P. Thr. The Sec. Agriculture ... on 9 August, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- SERVICE BENCH No. - 134 of 1991 Petitioner :- Ram Niwas Pandey Respondent :- State Of U.P. Thr. The Sec. Agriculture Deptt. & Others Petitioner Counsel :- R C Bajpai Respondent Counsel :- C S C Hon'ble Devi Prasad Singh,J.
Hon'ble Vedpal,J.
It is reported that Mr. R.C. Bajpai, learned counsel for the petitioner is more alive.
Issue notice to the petitioner to engage another counsel or make alternative arrangement for an early date. Order Date :- 9.8.2010 kkb/