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Allahabad High Court

Ram Niwas Pandey vs State Of U.P. Thr. The Sec. Agriculture ... on 9 August, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27
Case :- SERVICE BENCH No. - 134 of 1991

Petitioner :- Ram Niwas Pandey

Respondent :- State Of U.P. Thr. The Sec. Agriculture Deptt. & Others
Petitioner Counsel :- R C Bajpai

Respondent Counsel :- C S C

Hon'ble Devi Prasad Singh,J.

Hon'ble Vedpal,J.

It is reported that Mr. R.C. Bajpai, learned counsel for the petitioner is more alive.

Issue notice to the petitioner to engage another counsel or make alternative arrangement for an early date. Order Date :- 9.8.2010 kkb/