Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(a) in The Wealth-Tax Act, 1957

(a)where the return is furnished after the expiry of the time aforesaid, ending on the date of furnishing the return; or