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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(3)(a) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(a)that the poll be continued at the polling station for the number of hours for which it was not held on the previous occasion; or