Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 207] [Entire Act] State of Rajasthan - Subsection Section 207(b) in Rajasthan Land Revenue Act 1956 (b)then examine the proposals to see if they are in accordance with the terms of the preliminary order and comply with the provisions of law.