Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Andhra Pradesh - Subsection Section 10(2) in Andhra Pradesh Electricity Regulatory Commission (Security Deposit) Regulation, 2004 (2)The amounts to be paid for providing of electric line or electrical plant or electric meter, as the case may be, for supply of electricity to the person requisitioning supply, shall be estimated by the licensee and communicated to such person.
