Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 109] [Entire Act]

NCT Delhi - Subsection

Section 109(3) in The Delhi Water Board Act, 1998

(3)All regulations made under this Act shall be laid as soon as may be after it is made or issued, before the Legislative Assembly of the National Capital Territory of Delhi while it is in session for a total period of thirty days which may be comprised in one session or two or more successive sessions.