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State of Uttar Pradesh - Section

Section 6 in The U.P. Higher Education Services Commission (Procedure For Selection Of Teachers) Regulations, 1983

6. Procedure for selection. -

(1)The Commission shall scrutinise the applications and call for interview such number of candidates as it may consider proper :Provided that, if on account of excess number of applications or for any other reasons, the Commission considers it desirable to limit the number of candidates to be called for interview, it may -
(i)in the case of the post of a teacher, not being the post of Principal, either hold preliminary screening on the basis of academic record or hold a competitive examination, so however that no competitive examination shall be held before the recruitment year 1984.
(ii)in the case of the post of the Principal, hold preliminary screening on the basis of academic record, teaching and administrative experience :
Provided further that the number of candidates to be called for interview for any category of post shall, as far as possible, be between three to eight times the vacancies as the Commission may consider proper.
(2)The Commission shall interview the candidates in accordance with the criteria, minimum standards and guidelines set out by it. The Commission may, if it considers necessary, hold practical test also as part of interview.
(3)No candidate shall be recommended unless at least one expert concurs with the selection.
(4)The Commission shall prepare two separate lists of selected candidates, one of the women candidates only and the other a 'general list' of all the candidates including women candidates (included in the first list). The names of women candidates who specifically opt not to be posted in women;s colleges shall not be included in the list of women candidates. The names of the candidates in the two lists shall be arranged in order of merit and the number of candidates shall not be more than three times the number of vacancies or the number of vacancies plus four whichever is more.