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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(e) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(e)[] [Renumbered '(f)' by Notification No. G.O.Ms. No. 61, dated 15.7.2006 (w.e.f. 5.7.2004).] Every candidate who has been assigned ranking in the merit list shall be issued Rank Card by the Convener. The Rank Card, among other things, include the marks obtained in the Ed.CET and the rank assigned in the state wide merit, Local Area-wise merit, Community-wise merit, religion etc.,