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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Assam - Subsection

Section 26(1)(B) in Rabindranath Tagore University Act, 2017

(B)Other members :
(xiii)two Heads of Departments of the University who are Professors, to be chosen by the Vice-Chancellor by rotation according to seniority for a period of three years;
(xiv)one Dean of Faculty to be chosen by the Vice-Chancellor from the Deans of Faculties of the University for a period of three years, by rotation according to seniority;
(xv)two members to be elected by the court from amongst its members at its Annual General Meeting other than employees and students of the University;
(xvi)two teachers other than a Dean of Faculty of the University to be elected by the Academic Council from amongst such teachers who are its members;
(xvii)two persons of whom one shall be women to be nominated by the Chancellor;
(xviii)two persons to be nominated by the State Government; and
(xix)two members (one female) from Hojai College Alumni (to be nominated by the Vice-Chancellor).