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Madras High Court

T.Siva vs The Transport Commissioner on 4 December, 2024

                                                                    W.P.(MD).No.25897 of 2024

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED : 04.12.2024

                                                      CORAM

                            THE HONOURABLE MR.JUSTICE K.KUMARESH BABU

                                          W.P.(MD).No.25897 of 2024
                                                    and
                                         W.M.P.(MD)No.23492 of 2024
                     T.Siva                                                     ...Petitioner
                                                         Vs

                     1.The Transport Commissioner,
                       Tamil Nadu Regional Transport Office,
                       PWD Estate, Chepauk,
                       Tiruvallikkeni,
                       Chennai – 600 005.

                     2.The Regional Transport Officer,
                       Srirangam Regional Transport Office,
                       Tiruchirappalli District.

                     3.The Motor Vehicle Inspector,
                       Musiri Unit Office,
                       Tiruchirappalli District.

                     4.The Regional Transport Officer,
                       Regional Transport Office,
                       Villupuram.                                          ... Respondents

                     Prayer: Writ Petition filed under Article 226 of the Constitution of
                     India praying this Court to issue a Writ of Mandamus, to direct the
                     respondents to issue Contract Carriage Permit to the petitioner's Toyato
                     Innova Vehicle bearing registration number TN 32AC 5008 by
                     permitting the petitioner to pay the Life Time Motor Vehicle Tax in
                     installments.
https://www.mhc.tn.gov.in/judis

                     1/4
                                                                      W.P.(MD).No.25897 of 2024



                                       For Petitioner   : Mr.R.Rajamohan

                                       For Respondents : Mr.R.Suresh Kumar
                                                         Additional Government Pleader


                                                        ORDER

When the matter came up for hearing, the learned counsel appearing for the petitioner submitted that nothing survives in this Writ Petition and the same has become infructuous. He also made an endorsement to that effect.

2. Recording the same, the Writ Petition is dismissed as infructuous. No costs. Consequently, connected miscellaneous petition is closed.

04.12.2024 NCC:yes/no Index:yes/no Internet:yes/no Nsr https://www.mhc.tn.gov.in/judis 2/4 W.P.(MD).No.25897 of 2024 To:

1.The Transport Commissioner, Tamil Nadu Regional Transport Office, PWD Estate, Chepauk, Tiruvallikkeni, Chennai – 600 005.
2.The Regional Transport Officer, Srirangam Regional Transport Office, Tiruchirappalli District.
3.The Motor Vehicle Inspector, Musiri Unit Office, Tiruchirappalli District.
4.The Regional Transport Officer, Regional Transport Office, Villupuram.

https://www.mhc.tn.gov.in/judis 3/4 W.P.(MD).No.25897 of 2024 K.KUMARESH BABU, J.

Nsr W.P.(MD).No.25897 of 2024 04.12.2024 https://www.mhc.tn.gov.in/judis 4/4