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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(4)(g) in Statutes of the Homoeopathy University, Jaipur, 2011

(g)to develop plans and schemes aimed at ensuring excellence in the standards of academic activities of the various academic bodies in the University;