Allahabad High Court
Prag Goyal Partner Diana Infotec & ... vs State Of U.P. & Another on 11 August, 2010
Author: Ravindra Singh
Bench: Ravindra Singh
Court No. - 43 Case :- APPLICATION U/S 482 No. - 1811 of 2002 Petitioner :- Prag Goyal Partner Diana Infotec 8: Another Respondent :- State Of U.P. 8: Another Petitioner Counsel :- Rajiv Sisodia Respondent Counsel :- Govt. Advocate Hon'ble Ravindra Singh,J.
Heard.
Perused the record.
It is too old application, there is no interim order. This application is devoid of merits. The prayer sought for, is refused. Accordingly this application is dismissed. Order Date :- 11.8.2010 RPD