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Allahabad High Court

Prag Goyal Partner Diana Infotec & ... vs State Of U.P. & Another on 11 August, 2010

Author: Ravindra Singh

Bench: Ravindra Singh

Court No. - 43

Case :- APPLICATION U/S 482 No. - 1811 of 2002
Petitioner :- Prag Goyal Partner Diana Infotec 8: Another
Respondent :- State Of U.P. 8: Another

Petitioner Counsel :- Rajiv Sisodia
Respondent Counsel :- Govt. Advocate

Hon'ble Ravindra Singh,J.

Heard.

Perused the record.

It is too old application, there is no interim order. This application is devoid of merits. The prayer sought for, is refused. Accordingly this application is dismissed. Order Date :- 11.8.2010 RPD