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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Himachal Pradesh - Subsection

Section 9(6)(i) in Himachal Pradesh Passengers and Goods Taxation Act, 1955

(i)On the death of an Owner any person claiming to be the legal representative of the deceased shall inform the prescribed authority of this fact within a period of thirty days.