Gauhati High Court
Smt Anowara Begum vs Forest And Environment Department G on 28 April, 2025
Page No.# 1/6
GAHC010273902024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/4053/2024
SMT ANOWARA BEGUM
W/O SYED IMRAN HUSSAIN, R/O MATHURA NAGAR, BHASKARJYOTI
PATH, DISPUR, GUWAHATI-6, KAMRUP(M), ASSAM
VERSUS
FOREST AND ENVIRONMENT DEPARTMENT G
GOVERNMENT OF MEGHALAYA, SHILLONG-793001, REPRESENTED BY
THE SECRETARY TO THE GOVERNMENT OF MEGHALAYA, FOREST AND
ENVIRONMENT DEPARTMENT
Advocate for the Petitioner : MR D MONDAL,
Advocate for the Respondent : MR. M MORE,
Linked Case : MACApp./321/2021
FOREST AND ENVIRONMENT DEPARTMENT
GOVERNMENT OF MEGHALAYA
SHILLONG-793001
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF
MEGHALAYA
FOREST AND ENVIRONMENT DEPARTMENT
VERSUS
Page No.# 2/6
SMT ANOWARA BEGUM AND 4 ORS
W/O SYED IMRAN HUSSAIN
R/O MATHURA NAGAR
BHASKARJYOTI PATH
DISPUR
GUWAHATI-6
KAMRUP(M)
ASSAM
2:SYED IMRAN HUSSAIN
S/O LATE SYED IMRAN HUSSAIN
R/O MATHURA NAGAR
BHASKARJYOTI PATH
DISPUR
GUWAHATI-6
KAMRUP(M)
ASSAM
3:MERCUS NONGBRI
S/O LATE HAROLD SHYLLA
FOREST COLONY
P.O.-POLO
P.S.-POLO BAZAR
EAST KHASI HILLS DISTRICT
MEGHALAYA
4:MD. JAHERUL ISLAM
S/O MD. TAZER ALI
VILL- JAGRA
P.S.-BELSOR
DIST- NALABRI
ASSAM
5:BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
REPRESENTED BY BRANCH MANAGER
BRANCH OFFICE OPP. BORA SERVICE
G.S. ROAD
GUWAHATI-5.
------------
Advocate for : MR. M MORE
Advocate for : MR D MONDAL (R-1) appearing for SMT ANOWARA BEGUM AND
4 ORS
Linked Case : I.A.(Civil)/103/2019
Page No.# 3/6
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT GE PLAZA
AIRPORT ROAD
YERAWADA
PUNE 411006 AND ITS LOCAL OFFICE AT SREEJI TOWER
3RD FLOOR
(ADJACENT TO MAHINDRA SHOW ROOM0
CHRISTIAN BASTI
GUWAHATI 781005
VERSUS
SMTI ANOWARA BEGUM AND 4 ORS
W/O SAYED IMRAN HUSSAIN
R/O MATHURANAGAR
BHASKARJYOTI PATH
P.S. DISPUR
DIST. KAMRUP
ASSAM
PIN 781005
2:SAYED IMRAN HUSSAIN
S/O LATE SYED SAMSUDDIN AHMED
R/O MATHURANAGAR
BHASKARJYOTI PATH
P.S. DISPUR
DIST. KAMRUP
ASSAM
PIN 781005
3:FOREST DEPTT.
GOVT. OF MEGHALAYA
SYLVAN HOUSE
LOWER LACHUMIERE SHILLONNG
MEGHALAYA
PIN 793001
4:MERCUS NONGBRI
S/O LATE HAROLD SHYLLA
R/O FOREST COLONY
P.O. POLO BAZAR
P.S. POLO BAZAR
SHILLONG
DIST. EAST KHASI HILLS
MEGHALAYA
PIN 793001
Page No.# 4/6
5:MD. JEHERUL ISLAM
S/O MD. TAZER ALI
R/O VILL. JAGRA
P.S. BELSOR
DIST. NALBARI
PIN 781304
ASSAM.
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for SMTI ANOWARA BEGUM AND 4 ORS
Linked Case : MACApp./23/2019
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT GE PLAZA
AIRPORT ROAD
YERAWADA
PUNE 411006 AND ITS LOCAL OFFICE AT SREEJI TOWER
3RD FLOOR
(ADJACENT TO MAHINDRA SHOW ROOM0
CHRISTIAN BASTI
GUWAHATI 781005
VERSUS
SMTI ANOWARA BEGUM AND 4 ORS
W/O SAYED IMRAN HUSSAIN
R/O MATHURANAGAR
BHASKARJYOTI PATH
P.S. DISPUR
DIST. KAMRUP
ASSAM
PIN 781005
2:SAYED IMRAN HUSSAIN
S/O LATE SYED SAMSUDDIN AHMED
RESIDENCE OF MATHURANAGAR
BHASKARJYOTI PATH
P.S DISPUR
DISTRICT-KAMRUP
ASSAM PINCONE 781005
3:FOREST DEPTT.
Page No.# 5/6
GOVT. OF MEGHALAYA
SYLVAN HOUSE
LOWER LACHUMIERE SHILLONNG
MEGHALAYA
PIN 793001
4:MERCUS NONGBRI
S/O LATE HAROLD SHYLLA
R/O FOREST COLONY
P.O. POLO BAZAR
P.S. POLO BAZAR
SHILLONG
DIST. EAST KHASI HILLS
MEGHALAYA
PIN 793001
5:MD. JEHERUL ISLAM
S/O MD. TAZER ALI
R/O VILL. JAGRA
P.S. BELSOR
DIST. NALBARI
PIN 781304
ASSAM.
------------
Advocate for : MR. R GOSWAMI
Advocate for : MR S RAHMAN appearing for SMTI ANOWARA BEGUM AND 4
ORS
BEFORE
HONOURABLE MR. JUSTICE BUDI HABUNG
ORDER
Date : 28-04-2025 Mr. A. Rahman, learned counsel submits that Mr. More, learned counsel who earlier appeared on behalf of the respondent/appellant has resigned as the Advocate for the Forest and Environment Department, Meghalaya, and, therefore, he no longer will represent the Department Mr. D. Mondal, learned counsel for the applicant is also present.
Page No.# 6/6 In view of the above and as prayed for, list these matters on 20.05.2025. In the meantime, the respondent/appellant shall appoint a new counsel to represent the Department.
JUDGE Comparing Assistant