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Gauhati High Court

Smt Anowara Begum vs Forest And Environment Department G on 28 April, 2025

                                                                         Page No.# 1/6

GAHC010273902024




                                                                  undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : I.A.(Civil)/4053/2024

            SMT ANOWARA BEGUM
            W/O SYED IMRAN HUSSAIN, R/O MATHURA NAGAR, BHASKARJYOTI
            PATH, DISPUR, GUWAHATI-6, KAMRUP(M), ASSAM



            VERSUS

            FOREST AND ENVIRONMENT DEPARTMENT G
            GOVERNMENT OF MEGHALAYA, SHILLONG-793001, REPRESENTED BY
            THE SECRETARY TO THE GOVERNMENT OF MEGHALAYA, FOREST AND
            ENVIRONMENT DEPARTMENT



Advocate for the Petitioner   : MR D MONDAL,

Advocate for the Respondent : MR. M MORE,




             Linked Case : MACApp./321/2021

            FOREST AND ENVIRONMENT DEPARTMENT
            GOVERNMENT OF MEGHALAYA
            SHILLONG-793001
            REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF
            MEGHALAYA
            FOREST AND ENVIRONMENT DEPARTMENT


             VERSUS
                                                            Page No.# 2/6


SMT ANOWARA BEGUM AND 4 ORS
W/O SYED IMRAN HUSSAIN
R/O MATHURA NAGAR
BHASKARJYOTI PATH
DISPUR
GUWAHATI-6
KAMRUP(M)
ASSAM

2:SYED IMRAN HUSSAIN
S/O LATE SYED IMRAN HUSSAIN
 R/O MATHURA NAGAR
 BHASKARJYOTI PATH
 DISPUR
 GUWAHATI-6
 KAMRUP(M)
ASSAM

3:MERCUS NONGBRI
S/O LATE HAROLD SHYLLA
FOREST COLONY
P.O.-POLO
P.S.-POLO BAZAR
EAST KHASI HILLS DISTRICT
MEGHALAYA

4:MD. JAHERUL ISLAM
S/O MD. TAZER ALI
VILL- JAGRA
P.S.-BELSOR
DIST- NALABRI
ASSAM

 5:BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
REPRESENTED BY BRANCH MANAGER
 BRANCH OFFICE OPP. BORA SERVICE
 G.S. ROAD
 GUWAHATI-5.
 ------------
Advocate for : MR. M MORE
Advocate for : MR D MONDAL (R-1) appearing for SMT ANOWARA BEGUM AND
4 ORS



Linked Case : I.A.(Civil)/103/2019
                                                       Page No.# 3/6

BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT GE PLAZA
AIRPORT ROAD
YERAWADA
PUNE 411006 AND ITS LOCAL OFFICE AT SREEJI TOWER
3RD FLOOR
(ADJACENT TO MAHINDRA SHOW ROOM0
CHRISTIAN BASTI
GUWAHATI 781005


VERSUS

SMTI ANOWARA BEGUM AND 4 ORS
W/O SAYED IMRAN HUSSAIN
R/O MATHURANAGAR
BHASKARJYOTI PATH
P.S. DISPUR
DIST. KAMRUP
ASSAM
PIN 781005

2:SAYED IMRAN HUSSAIN
S/O LATE SYED SAMSUDDIN AHMED
 R/O MATHURANAGAR
 BHASKARJYOTI PATH
 P.S. DISPUR
 DIST. KAMRUP
ASSAM
 PIN 781005

3:FOREST DEPTT.

GOVT. OF MEGHALAYA
SYLVAN HOUSE
LOWER LACHUMIERE SHILLONNG
MEGHALAYA
PIN 793001

4:MERCUS NONGBRI
S/O LATE HAROLD SHYLLA
R/O FOREST COLONY
P.O. POLO BAZAR
P.S. POLO BAZAR
SHILLONG
DIST. EAST KHASI HILLS
MEGHALAYA
PIN 793001
                                                             Page No.# 4/6


5:MD. JEHERUL ISLAM
S/O MD. TAZER ALI
R/O VILL. JAGRA
P.S. BELSOR
DIST. NALBARI
PIN 781304
ASSAM.
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for SMTI ANOWARA BEGUM AND 4 ORS



Linked Case : MACApp./23/2019

BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT GE PLAZA
AIRPORT ROAD
YERAWADA
PUNE 411006 AND ITS LOCAL OFFICE AT SREEJI TOWER
3RD FLOOR
(ADJACENT TO MAHINDRA SHOW ROOM0
CHRISTIAN BASTI
GUWAHATI 781005


VERSUS

SMTI ANOWARA BEGUM AND 4 ORS
W/O SAYED IMRAN HUSSAIN
R/O MATHURANAGAR
BHASKARJYOTI PATH
P.S. DISPUR
DIST. KAMRUP
ASSAM
PIN 781005

2:SAYED IMRAN HUSSAIN
S/O LATE SYED SAMSUDDIN AHMED
RESIDENCE OF MATHURANAGAR

BHASKARJYOTI PATH
P.S DISPUR
 DISTRICT-KAMRUP
ASSAM PINCONE 781005

3:FOREST DEPTT.
                                                                        Page No.# 5/6


          GOVT. OF MEGHALAYA
          SYLVAN HOUSE
          LOWER LACHUMIERE SHILLONNG
          MEGHALAYA
          PIN 793001

          4:MERCUS NONGBRI
          S/O LATE HAROLD SHYLLA
          R/O FOREST COLONY
          P.O. POLO BAZAR
          P.S. POLO BAZAR
          SHILLONG
          DIST. EAST KHASI HILLS
          MEGHALAYA
          PIN 793001

          5:MD. JEHERUL ISLAM
          S/O MD. TAZER ALI
          R/O VILL. JAGRA
          P.S. BELSOR
          DIST. NALBARI
          PIN 781304
          ASSAM.
          ------------
          Advocate for : MR. R GOSWAMI
          Advocate for : MR S RAHMAN appearing for SMTI ANOWARA BEGUM AND 4
          ORS



                                BEFORE
                    HONOURABLE MR. JUSTICE BUDI HABUNG

                                     ORDER

Date : 28-04-2025 Mr. A. Rahman, learned counsel submits that Mr. More, learned counsel who earlier appeared on behalf of the respondent/appellant has resigned as the Advocate for the Forest and Environment Department, Meghalaya, and, therefore, he no longer will represent the Department Mr. D. Mondal, learned counsel for the applicant is also present.

Page No.# 6/6 In view of the above and as prayed for, list these matters on 20.05.2025. In the meantime, the respondent/appellant shall appoint a new counsel to represent the Department.

JUDGE Comparing Assistant