Section 9(6) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013
(6)The office of the Chairperson and the Chief Administrative Officer shall be whole-time and salaried, and the other terms and conditions of service of the Chairperson and other members shall, subject to the provisions of this sub-section, be such as may be prescribed by the State Government by notification in the Official Gazette.
