Section 82 in Life Insurance Corporation of India (Staff) Rules, 1960
82. Conveyance Facilities.
- [The Board may provide conveyance facilities] [Substituted 'The Corporation may provide conveyance facilities' by Notification No. G.S.R. 481(E), dated 7.7.2021 (w.e.f. 23.7.1960).] to its employees and/or grant loans for the purchase of conveyances subject to the provisions of section 27A(1)(m) of the Insurance Act as applied to the Life Insurance Corporation of India.
