Madhya Pradesh High Court
Smt.Arti Sen vs The State Of Madhya Pradesh on 13 May, 2022
Author: Dinesh Kumar Paliwal
Bench: Dinesh Kumar Paliwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRA No. 2284 of 2022
(SMT.ARTI SEN Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 13-05-2022
None for the appellant.
Shri Vinay Sharma, learned Panel Lawyer for respondent No.1/ State.
Appellant has not paid proper court fees and has also not filed proper process fee.
Hence, list this case after summer vacation.
(DINESH KUMAR PALIWAL) JUDGE mrs. mishra Signature Not Verified SAN Digitally signed by DEEPA MISHRA Date: 2022.05.14 17:18:11 IST