Himachal Pradesh High Court
Dharam Singh vs . Hrtc & Anr. on 9 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
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CWP No. 4514/202009.03.2022 Present: Mr. Atharv Sharma, Advocate, for the legal representatives of deceased petitioner.
Mr. Shyam Singh Chauhan, Advocate, for the respondents.
CMP(M) No.902/2021 This application has been filed for bringing on record the legal representatives of the petitioner, who is said to have expired on 05.04.2021. Copy of death certificate is appended alongwith the application. Application has been filed within the period of limitation, therefore, the same is allowed and disposed of. Legal representatives of the petitioner as mentioned in the application are ordered to be brought on record. Amended memo of parties, already filed, be taken on record.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge 9th March, 2022(Rohit/vs) ::: Downloaded on - 09/03/2022 20:13:30 :::CIS