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State of Gujarat - Section

Section 11 in Uka Tarsadia University First Statutes, 2012

11. The Heads of the institute/college/department: Appointment and Powers.

- (11.1) Every constitute institute/college/department shall have the head of concerned Institute / College/department.(11.2) All head shall be appointed by the University as per the recruitment process presented under section 18.(11.3) When the office of the Principal/Director/Head is vacant or where the Principal / Director/ Head is by reason of illness, absence or any otHer cause unable to perform the duties of his/her office, the duties of his/her office shall be performed by such person as the Provost may appoint for the purpose.(11.4) The Head shall be responsible for the conduct and maintenance of the standards of teaching and research in the Department of studies.(11.5) The Head shall perform such other functions as may be prescribed by the Ordinances.