Delhi High Court - Orders
Ms Kent Ro Systems Ltd vs The Advertising Standards Council Of ... on 16 January, 2024
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 44/2024, I.As. 1110/2024, 1111/2024, 1112/2024, 1113/2024
& 1114/2024
MS KENT RO SYSTEMS LTD ..... Plaintiff
Through: Mr. Darpan Wadhwa, Sr. Adv. with
Ms. Ruchira Gupta, Ms. Harshita
Sharma, Ms. Neelakshi Bhadauria,
Ms. Divita Vyas, Mr. Amer Viad
Advs. (M. 8826078776)
versus
THE ADVERTISING STANDARDS COUNCIL
OF INDIA THROUGH ITS GENERAL
SECRETARY & ORS. ..... Defendants
Through: Ms. Avni, Advocate for ASCI.
Mr. Vineet Dhanda CGSC, for R-
UOI (M. 9811013810)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 16.01.2024
1. This hearing has been done through hybrid mode.
2. Ms. Avni Singh, ld. Counsel accepts notice on behalf of ASCI.
3. List on 18th January, 2024.
PRATHIBA M. SINGH, J.
JANUARY 16, 2024 Rahul/am/bh This is a digitally signed order.
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