Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1046] [Entire Act] Bengal Presidency - Subsection Section 1046(d) in Police Regulations, Bengal , 1943 (d)In the case of military medals, the Inspector-General will record his opinion or the application and forward it to the Central Government, Defence Department.
