Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 452] [Entire Act] State of Jharkhand - Subsection Section 452(18) in Bihar Education Code, 1961 (18)Efforts should be made to establish and favour annual engagements between sets of two or three schools of the same status rather than tournaments of larger size.
