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[Cites 0, Cited by 0] [Section 183(3)] [Section 183] [Entire Act]

State of Maharashtra - Subsection

Section 183(3)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)sanction the laying out or making of the new street subject to such modifications or conditions as it may think fit; or