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State of Jharkhand - Section

Section 706 in Bihar Education Code, 1961

706. Rates of remuneration.

- The following are the rates of remuneration to paper setters, examiners and tabulators in connection with the Teachers' Training School Course Examination conducted by the Bihar Basic Education Board
(a)To paper setters - at the rate of Rs. 30 per question paper.
(b)To examiners - at the rate of Rs. 0.62 paise per answer book.
(c)To tabulators - at the rate of Rs. 20 per tabulator for 100 trainees. The tabulators will work in pairs.
(G. O. no. 1153-E., dated the 9th February, 1956.)Section III[707 to 736. [Articles 707 to 736 are omitted, as this is now a separate Corporation known as 'The Bihar Text-book Publishing Corporation', which has taken over this Committee.]Text-book and Education Literature Committee and State Bureau of Text-Book Research.]Section IV[737 to 743. [Articles 737 to 743 are omitted, as these are transferred to 'The Directorate of Social and Youth Welfare', which is now a separate body.]Board of Adult (Social) Education, Bihar.]Section VState Board of Physical and Health Education