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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(b) in The Terrorist And Disruptive Activities (Prevention) Act, 1987

(b)the entry into, and search of,
(i)any vehicle, vessel or aircraft; or
(ii)any place, whatsoever,