Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Tamilnadu - Section Section 40 in The Bharathiar University Statutes 40. Statute 38. - Chairman's power to suspend meeting. - The Chairman may in the case of grave disorder arising at a meeting suspend the meeting for a time to be specified by him.
