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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(c) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(c)all inside walls and partitions, of ceiling of rooms and of walls, sides and staircases shall-
(i)where they are painted or varnished or where they have smooth impervious surface, be cleaned with fresh water and dried at least once in every period of fourteen months;
(ii)where they are painted or varnished, repainted or revarnished at least once in every1 period of five years;
(iii)in any other case, be kept white-washed or colour washed at least once, in every twelve months.