Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

Bengal Presidency - Subsection

Section 48(2)(g) in Bengal Children Act, 1922

(g)regulating the disposal and after-care of the inmates of reformatory and industrial schools and for the appointment of visitors and their tenure of office;