Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 1 in Additional Duties of Excise (Goods of Special Importance) Act, 1957 1. Short title. (1)This Act may be called the Additional Duties of Excise (Goods of Special Importance) Act, 1957.(2)It extends to the whole of India.
