Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Kerala - Subsection

Section 52(1)(iii) in Kerala Veterinary and Animal Sciences University Act, 2010

(iii)The Board of Management shall consider the draft of any Ordinance, amendment thereof or repeal proposed by any of its member.