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State of Tamilnadu - Section

Section 34 in Tamil Nadu Palm Products Development Board Act, 1993

34. Tamil Nadu Act 18 of 1959 not to apply.

- The Tamil Nadu Khadi and Village Industries Board Act, 1959 (Tamil Nadu Act 18 of 1959) shall, with effect on and from the date appointed by the Government by notification under sub-section (1) of section 3, cease to apply in respect of palm products industry.