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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(5) in International Institute of Information Technology (IIIT) University Act, 2013

(5)The Institute may appoint a statutory auditor for audit of its accounts, without derogating provisions mentioned above under sub-sections (2), (3) and (4) of this Section.