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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(2)(d) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(d)the facilities of access to be permitted to the public or any section thereof or to archaeological officer or other officer or authority authorized by the State Government to inspect or maintain the monument;