Calcutta High Court (Appellete Side)
Mohan Chandra Halder vs State Of West Bengal & Ors Opposite Party on 14 May, 2009
Author: Biswanath Somadder
Bench: Biswanath Somadder
First Sheet
HIGH COURT AT CALCUTTA
Civil Appellate Side
CASE NO. WP/30264W of 2008
In the matter of MOHAN CHANDRA HALDER Petitioner
versus
STATE OF WEST BENGAL & ORS Opposite Party
For Petitioner : SUBHRANGSU PANDA
For Respondent :
BEFORE : Hon'ble JUSTICE BISWANATH SOMADDER ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 14/05/09