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[Cites 0, Cited by 0] [Section 259(2)] [Section 259] [Entire Act]

State of Tamilnadu - Subsection

Section 259(2)(a) in Tamil Nadu Panchayats Act, 1994

(a)that no such corrupt practice was committed at the election by the candidate, and every such corrupt practice was committed contrary to the orders, and without the consent of the candidate;