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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(5) in Uttar Pradesh State Universities Act, 1973

(5)[ Notwithstanding anything contained in sub-section (1) the homoeopathic educational or instructional institutions throughout Uttar Pradesh may be affiliated to the [[Dr. Bhimrao Ambedkar University, Agra] [Inserted by Section 9 of Uttar Pradesh Act No. 14 of 1977.] or [Chhatrapati] [Substituted for 'Shri' by U.P Act No. 12 of 1997.] Shahu Ji Maharaj University, Kanpur]. ]