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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Parliamentary Proceedings (Protection Of Publication) Repeal Act, 1976

(b)any report or matter broadcast before such commencement, by the means referred to in section 4 of the said Act, and accordingly any such proceedings shall be disposed of as if the said Act had continued in force and this Act had not been passed.