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[Cites 0, Cited by 0] [Section 40(4)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(4)(i) in United Bank of India (Employees') Pension Regulations, 1995

(i)Two thousand five hundred rupees only per mensem in respect of employees who retired or died while in service prior to the 1stday of November, 1992(in the case of workmen) or prior to 1stday of July, 1993(in the case of officers);