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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(2) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(2)The clinical establishment shall submit a copy of Treasury challan / GRIPPS (e-transfer of fee) or any such document as may be notified as documentary evidence thereof along with the application mentioned under rule 34.