Section 7A(5) in Rajasthan Forest Produce (Establishment & Regulation of Saw Mills) Rules, 1983
(5)Upon receipt of the application, the licensing officer shall, after conducting such enquiry as necessary, forward the application to the Committee prescribed under sub-rule (i), within a period of 45 days from the receipt of the application, alongwith his comments which shall mention clearly whether or not the application is recommended for grant of license.
