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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of West Bengal - Subsection

Section 93(3) in The West Bengal Factories Rules, 1958

(3)A notice giving full details of the system established in the factory for leave with wages or as permitted by the order shall be displayed conspicuously at or near the main entrance to the factory and a copy thereof submitted to the Inspector.