Bombay High Court
Shri. Onkar Dattatray Kalmankar vs Public Information Officer And ... on 4 April, 2022
Author: Madhav J. Jamdar
Bench: G.S. Patel, Madhav J. Jamdar
33-ASWP-9648-2021.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 9648 OF 2021
Onkar D Kalmankar ...Petitioner
Versus
Public Information Officer & Registrar & Ors ...Respondents
Dr Uday Warunjikar, for the Petitioner.
Mr Rajesh Datar, for Respondent No. 1.
Mr AI Patel, Addl. GP, with RP Kadam, AGP, for the Respondent-
State.
CORAM G.S. Patel &
Madhav J. Jamdar, JJ.
DATED: 4th April 2022
PC:-
SHEPHALI
SANJAY
MORMARE 1. We will require a reply from the Respondents Nos. 1 and 2 in Digitally signed by SHEPHALI SANJAY regard to the RTI query at page 51 filed by the Petitioner.
MORMARE Date: 2022.04.05 12:47:48 +05302. We do not expect a response following the line given by the Public Information Officer and the Appellate Authorities in response to the RTI query. We would like to know what is the information that Respondents Nos. 1 and 2 have in respect of the items 1 and 2 of this RTI query and why the Respondents believe this information is either exempted or protected from disclosure on the grounds that it is confidential (or for any other reason).
Page 1 of 24th April 2022 33-ASWP-9648-2021.DOC
3. Let that Affidavit be filed by 2nd May 2022.
4. List the Petition on 7th June 2022.
(Madhav J. Jamdar, J) (G. S. Patel, J) Page 2 of 2 4th April 2022