Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 213] [Entire Act]

State of Jharkhand - Subsection

Section 213(c) in Bihar Education Code, 1961

(c)improvement of school building and grounds by the construction and maintenance of play-grounds, improvement of road within the school, development of small fruit and flower gardens within the school Compound, construction of hedges for the school and repair and addition to school buildings;