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[Cites 0, Cited by 1] [Section 454(2)] [Section 454] [Entire Act]

Union of India - Subsection

Section 454(2)(d) in The Companies Act, 1956

(d)who are or have been within the said year officers of, or in the employment of, a company which is, or within the said year was, an officer of the company to which the statement relates.