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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(1)(a) in The Copyright Rules, 2013

(a)a General Body consisting of all the authors and other owners of right or set of rights in the specific categories of works for which the copyright society has been authorised to issue or grant licences;