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State of Odisha - Section

Section 14 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

14. Publication of notice.

- On the 7th day of every month the Authority shall publish a public notice. It shall containing along with other information the cases of permission/objection/ rejection relating to the previous month by affixing a copy there of on the notice board of the Authority. The notice shall also indicate the name of the technical person, supervisor etc. Copies of the every such notice shall be sent to all Authorities in charge of public utility services.