Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(xvi) in The Jharkhand Agricultural Produce Markets Rules, 2000 (xvi)Words and expressions used in the Act and not defined in the rules shall have the meanings as have been respectively assigned to them in the Act.
