Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(vi) in Kerala Conservation of Paddy Land and Wetland Act, 2008 (vi)"drainage channel" means the inlets or outlets for the flow of water to or from a paddy land [or un-notified land;] [Inserted by Act No. 41 of 2017, dated 30.12.2017]
