Delhi High Court - Orders
Pr.Commissioner Of Income Tax-8, vs Prabhu Dayal Aggarwal on 30 March, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~11 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 1374/2018
PR.COMMISSIONER OF INCOME TAX-8, ..... Appellant
Through: Mr.Sanjay Kumar, advocate
versus
PRABHU DAYAL AGGARWAL ..... Respondent
Through None.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 30.03.2022 No time left. List on 09th December, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J MARCH 30, 2022 rb Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:31.03.2022 18:10:38