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Delhi High Court - Orders

Pr.Commissioner Of Income Tax-8, vs Prabhu Dayal Aggarwal on 30 March, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                          $~11 (2020)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    ITA 1374/2018
                               PR.COMMISSIONER OF INCOME TAX-8,                 ..... Appellant
                                                    Through:   Mr.Sanjay Kumar, advocate

                                                    versus

                               PRABHU DAYAL AGGARWAL                            ..... Respondent
                                           Through None.

                               CORAM:
                               HON'BLE MR. JUSTICE MANMOHAN
                               HON'BLE MR. JUSTICE DINESH KUMAR SHARMA

                                               ORDER

% 30.03.2022 No time left. List on 09th December, 2022.

MANMOHAN, J DINESH KUMAR SHARMA, J MARCH 30, 2022 rb Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:31.03.2022 18:10:38